Allahabad High Court
Bhagirath Singh & Others vs State Of U.P. & Others on 28 January, 2010
Author: C.K.Prasad
Bench: Chandramauli Kumar Prasad, Arun Tandon
Chief Justice's Court Case :- SPECIAL APPEAL No. - 934 of 2004 Petitioner :- Bhagirath Singh & Others Respondent :- State Of U.P. & Others Petitioner Counsel :- A.S.Diwekar Respondent Counsel :- C.S.C. Hon'ble Chandramauli Kumar Prasad,Chief Justice Hon'ble Arun Tandon,J.
List has been revised. Nobody appears on behalf of the appellants. Appeal stands dismissed for want of prosecution.
Order Date :- 28.1.2010 VR (C.K.Prasad, C.J.) (Arun Tandon, J.)