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[Cites 0, Cited by 0] [Section 12(1)] [Section 12] [Entire Act]

State of Gujarat - Subsection

Section 12(1)(c) in The Shree Somnath Sanskrit University Act, 2005

(c)A person nominated on the Committee shall not be eligible to accept an appointment on any post honorary or otherwise or nomination on any of the authorities or bodies of the University for a period of two years from the date of such nomination.