Orissa High Court
Chinmayanand Das vs State Of Odisha And Others ..... ... on 25 August, 2023
Author: Savitri Ratho
Bench: Savitri Ratho
IN THE HIGH COURT OF ORISSA AT CUTTACK
WPC (OAC) No.4213 of 2016
Chinmayanand Das ..... Petitioner
Mr.B.B.Mohanty, Advocate
Vs.
State of Odisha and others ..... Opposite Parties
None
CORAM:
THE CHIEF JUSTICE
JUSTICE SAVITRI RATHO
ORDER
25.08.2023 Order No. 1. This matter is taken up through hybrid mode.
03.
2. Heard Mr.B.B.Mohanty, learned counsel appearing for the petitioner in part.
3. Let the matter be listed on 28.08.2023 for continuation of hearing.
Bichi 4. None appears for the opposite parties when the matter is taken up.
(S.Talapatra) Chief Justice (Savitri Ratho) Judge Signature Not Verified Digitally Signed Signed by: BICHITRANANDA SAHOO Designation: Personal Assistant Reason: Authentication Location: Orissa High Court Date: 25-Aug-2023 19:05:20 Page 1 of 1