Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 41] [Entire Act] State of Jharkhand - Subsection Section 41(d) in Sai Nath University, Jharkhand Act, 2012 (d)The first Board of Management; the first Finance committee and the first Academic Council shall be constituted by the Chancellor for a term of three years.
