Allahabad High Court
060061272 Ct / G.D. Jitendra Kumar & ... vs State Of U.P.,Thru. Prin. Secy.,Home & ... on 30 July, 2010
Bench: Raj Mani Chauhan, Virendra Kumar Dixit
Court No. - 20 C.M. Application No. 73236 of 2010 in Re: Case :- MISC. BENCH No. - 5310 of 2010 Petitioner :- 060061272 Ct / G.D. Jitendra Kumar & Others Respondent :- State Of U.P.,Thru. Prin. Secy.,Home & Others Petitioner Counsel :- R.K. Singh Respondent Counsel :- G.A. Hon'ble Raj Mani Chauhan,J.
Hon'ble Virendra Kumar Dixit,J. Heard.
This application has been moved by the petitioner for restoration of the order dated 14.7.2010 passed by this Court dismissing the Writ Petition for want of prosecution which is supported by an affidavit. The cause shown is sufficient. The application is allowed.
The order dated 14.7.2010 is recalled. The Writ Petition is restored to its original number. List in the next week.
Order Date :- 30.7.2010 Santosh/-