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[Cites 0, Cited by 0] [Section 19(5)] [Section 19] [Entire Act]

State of Andhra Pradesh - Subsection

Section 19(5)(h) in Andhra Pradesh Law Officers (Appointment and Conditions of Service) Rules, 1999

(h)Special Public Prosecutors appointed in individual cases shall be paid remuneration at the rate of Rs. ] 00/- (Rupees one hundred only) per appearance per day.