Tripura High Court
Subal Ch. Ghosh vs The State Of Tripura & Anr on 6 August, 2018
Author: Arindam Lodh
Bench: Arindam Lodh
Page - 1 of 1
HIGH COURT OF TRIPURA
AGARTALA
CRL REV P 35 OF 2016
Subal Ch. Ghosh
---- Petitioner(s).
Versus
The State of Tripura & Anr.
---Respondent(s).
For Petitioner(s) : Mr. B. Banerjee, Adv. For Respondent(s) : Mr. S.M.Chakraborty, Sr. Adv.
HON'BLE MR JUSTICE ARINDAM LODH Order 06/08/2018 On the prayer of Mr. S.M.Chakraborty, learned Sr. counsel appearing for the private respondent, the matter is adjourned to 09.08.2018.
Mr. B. Banerjee, learned counsel appearing for the petitioner does not oppose the prayer.
JUDGE sanjay