Section 15(2) in Presidential And Vice-Presidential Elections Rules, 1952
(2)The presiding officer shall close the place of polling at the hour fixed under clause (b) of rule 9 or, as the case may be, under [clause (b) of rule 10] [Substituted by S.O. 769, dated 15.3.1962], for the close of the poll [* * * *] [Omitted by S.O. 769, dated 15.3.1962] and shall not admit therein any elector after that hour:Provided that all electors present at the place before it is so closed shall be entitled to have their votes recorded.
