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[Cites 0, Cited by 0] [Section 6C(2)] [Section 6C] [Entire Act]

Union of India - Subsection

Section 6C(2)(i) in The Essential Commodities Act, 1955

(i)in the case of foodgrains, edible oilseeds or edible oils, in accordance with the provisions of sub-section (3B) of section 3;