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[Cites 0, Cited by 0] [Section 13(3)] [Section 13] [Entire Act]

State of Arunachal Pradesh - Subsection

Section 13(3)(d) in Arunachal Pradesh Housing Board Act, 2014

(d)all questions at any meeting shall be decided by a majority of the members present and voting other than the person presiding who shall have and exercise a casting vote only in case of a tie ; and