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Union of India - Section

Section 27 in The Securities Contracts (Regulation) (Appeal To Securities Appellate Tribunal) Rules, 2000

27. Seal and emblem

.-The official seal and emblem of the Appellate Tribunal shall be such as the Central Government may specify.FORM(see Rule 4)Memorandum Of AppealFor use in Appellate Tribunal's OfficeDate of presentation in the registryDate of receipt by postRegistration numberSignatureRegistrarBefore the Securities Appellate Tribunal In the matter of the Securities Contracts (Regulation) Act, 1956 (42 of 1956)andIn the matter of appeal against the order made on ...................................................... by...................................... A.B. - AppellantC.D. and other - Respondent(s)Details of appeal:-