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[Cites 0, Cited by 0] [Section 33(1)] [Section 33] [Entire Act]

State of Madhya Pradesh - Subsection

Section 33(1)(h) in The M.P. Vishwavidyalaya Adhiniyam, 1973

(h)to the payment of any expenses incurred by the University in carrying out the provisions of this Act, and the Statutes, the Ordinances or the Regulations made thereunder;