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[Cites 0, Cited by 0] [Section 235] [Entire Act]

State of Jharkhand - Subsection

Section 235(6) in Bihar Education Code, 1961

(6)The last Friday before Id-ul-Fitr is declared to be a holiday which should be allowed not as additional holiday but as part of the total number of holidays permissible in Government High schools including Sarvodaya High schools.(G.O. no. 354-E.R., dated the 15th June 1941).