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[Cites 0, Cited by 0] [Section 8(1)] [Section 8] [Entire Act]

State of Chattisgarh - Subsection

Section 8(1)(a) in Urban Street Vendors and Hawkers (Registration and Regulation) Bye-laws, 2010

(a)To appoint Superintendent under bye-laws 7, and to instruct the Superintendent to Act in specific cases in accordance with the provisions of law.