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Allahabad High Court

Smt. Renu Ahlawat vs Naveen Ahlawat on 22 February, 2016

Bench: Sudhir Agarwal, Rakesh Srivastava





HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 34
 

 
Case :- FIRST APPEAL No. - 273 of 2008
 

 
Appellant :- Smt. Renu Ahlawat
 
Respondent :- Naveen Ahlawat
 
Counsel for Appellant :- I.K. Charuvedi
 
Counsel for Respondent :- Rajiv Gutpa,Dilip Kumar
 

 
Hon'ble Sudhir Agarwal,J.
 

Hon'ble Rakesh Srivastava,J.

As prayed, one month's time is allowed to file paper book.

Order Date :- 22.2.2016 P/K