Allahabad High Court
Smt. Renu Ahlawat vs Naveen Ahlawat on 22 February, 2016
Bench: Sudhir Agarwal, Rakesh Srivastava
HIGH COURT OF JUDICATURE AT ALLAHABAD ?Court No. - 34 Case :- FIRST APPEAL No. - 273 of 2008 Appellant :- Smt. Renu Ahlawat Respondent :- Naveen Ahlawat Counsel for Appellant :- I.K. Charuvedi Counsel for Respondent :- Rajiv Gutpa,Dilip Kumar Hon'ble Sudhir Agarwal,J.
Hon'ble Rakesh Srivastava,J.
As prayed, one month's time is allowed to file paper book.
Order Date :- 22.2.2016 P/K