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[Cites 0, Cited by 0] [Section 239(1)] [Section 239] [Entire Act]

State of Odisha - Subsection

Section 239(1)(a) in The Orissa Building and Others Construction Workers (Regulation of Employment and Conditions of Service) Rules, 2002

(a)Muster roll and a register of wages in Form XVI and Form XVII: Provided that a combined register of wage-cum-muster roll in Form-XVIII annexed to these rules shall be maintained by the employer where the wage period for such building worker is a fortnight or less;