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Supreme Court - Daily Orders

College Of Physician And Surgeon Cps ... vs Suhas Hari Pingle on 14 July, 2025

                                                     1

     ITEM NOS.58+39                         COURT NO.9                   SECTION IX

                              S U P R E M E C O U R T O F           I N D I A
                                      RECORD OF PROCEEDINGS

     Petition(s)            for   Special   Leave    to   Appeal   (C)      No(s).    13079-
     13081/2025

     [Arising out of impugned final judgment and order dated 24-03-2025
     in PIL(L) No. 12834/2024 24-03-2025 in WP No. 2703/2023 24-03-2025
     in WPL No. 24270/2024 passed by the High Court of Judicature at
     Bombay]

     COLLEGE OF PHYSICIAN AND SURGEON CPS HOUSE                          Petitioner(s)

                                                    VERSUS

     SUHAS HARI PINGLE & ORS.                                            Respondent(s)


     IA No. 116733/2025 - EXEMPTION FROM FILING C/C OF THE IMPUGNED
     JUDGMENT

IA No. 116735/2025 - EXEMPTION FROM FILING O.T. IA No. 117898/2025 - PERMISSION TO FILE ADDITIONAL DOCUMENTS/FACTS/ANNEXURES IA No. 116734/2025 - PERMISSION TO FILE LENGTHY LIST OF DATES Petition(s) for Special Leave to Appeal (C) No(s). 16906- 16908/2025 IA No. 128200/2025 - EXEMPTION FROM FILING C/C OF THE IMPUGNED JUDGMENT IA No. 128199/2025 - PERMISSION TO FILE PETITION (SLP/TP/WP/..) Date : 14-07-2025 This matter was called on for hearing today.

CORAM :

HON'BLE MR. JUSTICE J.B. PARDIWALA HON'BLE MR. JUSTICE R. MAHADEVAN For Petitioner(s) :
Mr. Dama Seshadri Naidu, Sr. Adv. Mr. Roddam Prashanth Reddy, Adv. Mr. Poornachandiran R, Adv. Ms. Sivani Kms, Adv.
Mr. Vairawan A.S, AOR Signature Not Verified Mr. Sanjay R. Hegde, Sr. Adv.
Digitally signed by VISHAL ANAND Date: 2025.07.16 19:19:08 IST
Reason: Mr. Raj Kishor Choudhary, AOR Mr. Shakeel Ahmed, Adv.
Ms. Pratibha Singh, Adv. Ms. Shalini Tripathi, Adv. Mr. Sarfaraz Ahmed Siddiqui, Adv.
2
Mr. Nakul Chaudhary, Adv. Mr. Anupam Bhati, Adv.
Mr. Mohd. Tauheed, Adv.
For Respondent(s) :
Mr. Sudhanshu Chaudhari, Sr. Adv. Mr. V M Thorat, Adv.
Mr. Samrat Krishnarao Shinde, AOR Ms. Gautami Yadav, Adv.
Ms. Pranjal Chapalgaokar, Adv.
Mr. Gaurav Sharma, Sr. Adv. Mr. Prateek Bhatia, AOR Mr. Dhawal Mohan, Adv.
Mr. Paranjay Tripathi, Adv. Mr. Rajesh Raj, Adv.
Mr. Siddharth S. Chapalgaonkar, Adv. Mr. Mahesh Bhatane, Adv. Ms. Sneha Sanjay Botwe, AOR Mr. Siddharth Dharmadhikari, Adv. Mr. Aaditya Aniruddha Pande, AOR Mr. Shrirang B. Varma, Adv. Mr. Bharat Bagla, Adv.
Mr. Sourav Singh, Adv.
Mr. Aditya Krishna, Adv. Mr. Adarsh Dubey, Adv.
Mr. V. M Thorat, Adv.
Mr. Sagar Pahune Patil, AOR UPON hearing the counsel the Court made the following O R D E R
1. The Respondents shall file their respective counter affidavits within a period of two weeks from today.
2. One copy each of the counter affidavits that may be filed by the Respondents shall be served to the learned counsel appearing for the petitioners.
3. We grant one more week time to the petitioners to file their rejoinder affidavit, if they desire.
4. Post it on 18-8-2025.

(VISHAL ANAND) (POOJA SHARMA) ASTT. REGISTRAR-cum-PS COURT MASTER (NSH) 3