Delhi High Court - Orders
Amit Arora vs Union Of India And Ors on 21 January, 2019
Author: S. Ravindra Bhat
Bench: S. Ravindra Bhat, Prateek Jalan
$~115
* IN THE HIGH COURT OF DELHI AT NEW DELHI
+ W.P.(C) 637/2019
AMIT ARORA
..... Petitioner
Through: Ms. Sudha Sachdev, Advocate
versus
UNION OF INDIA AND ORS.
..... Respondent
Through: None.
CORAM:
HON'BLE MR. JUSTICE S. RAVINDRA BHAT
HON'BLE MR. JUSTICE PRATEEK JALAN
ORDER
% 21.01.2019 It is stated that the matters involving similar issue are listed before the Division Bench I on 04.02.2019.
Subject to order of Hon'ble the Chief Justice, this petition be also listed before the same bench on 04.02.2019.
S. RAVINDRA BHAT, J PRATEEK JALAN, J JANUARY 21, 2019 pkb