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Suresh Kalmadi vs Rahul Mehra on 27 February, 2014

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ITEM NO.100                   REGISTRAR COURT.2               SECTION XIV


              S U P R E M E    C O U R T   O F    I N D I A
                            RECORD OF PROCEEDINGS

                      BEFORE THE REGISTRAR SUNIL THOMAS

                         CIVIL APPEAL NO(s). 7547 OF 2012

SURESH KALMADI                                       Appellant (s)

                   VERSUS

RAHUL MEHRA & ORS.                                   Respondent(s)


Date: 27/02/2014    This Appeal was called on for hearing today.


For Appellant(s)
                      Mr. Vikas Mehta,Adv.


For Respondent(s)




           UPON hearing counsel the Court made the following
                               O R D E R

Appellant has filed the statement of case. Respondent has no appearance. Appellant has submitted that no further steps are required.

List the matter before the Hon’ble Court, as per rules.

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