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[Cites 0, Cited by 0] [Section 62] [Entire Act]

State of Uttarakhand - Subsection

Section 62(1) in The Uttarakhand Police Act, 2007

(1)The Director General of Police shall, with the approval of the State Government, form an Internal Security Scheme to deal with the problems of Public order and security of the entire State. The Internal Security Schemes for the District shall be prepared jointly by the concerned District Magistrate and Superintendent of Police.