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[Cites 0, Cited by 0] [Section 330(9)] [Section 330] [Entire Act]

State of Andhra Pradesh - Subsection

Section 330(9)(a) in Andhra Pradesh Municipalities Act, 1965

(a)for the testing of water pipes and drains in private premises, the recovery or the apportionment of the cost of such testing, and the breaking up of ground or of buildings for the purposes of such testing;