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[Cites 0, Cited by 0] [Section 6(2)] [Section 6] [Entire Act]

State of Maharashtra - Subsection

Section 6(2)(b) in The Maharashtra Council of Indian Medicine Rules, 1961

(b)if the matter to which it relates is not within the scope of the functions of the [Council] [Substituted by G.N. of 21.3.1985.]; or