Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 271] [Entire Act] State of Punjab - Subsection Section 271(d) in Punjab Jail Manual, 1996 (d)to report every prisoner in his charge who has been idle or who has not completed his task or who has committed any other jail offence;
