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[Cites 0, Cited by 0] [Section 8] [Entire Act]

State of Bihar - Subsection

Section 8(11) in Rules under the Pharmacy Act, 1948

(11)The counting of votes shall take place on the date and at the time and place fixed in the notification under Rule 2 or on such other subsequent date as may be fixed in this behalf by the Returning Officer and the Returning Officer shall be present at the time of the counting of votes.