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[Cites 0, Cited by 0] [Section 72(2)] [Section 72] [Entire Act]

State of Uttar Pradesh - Subsection

Section 72(2)(a) in The U.P. Zamindari Abolition and Land Reforms Act, 1950

(a)the procedure to be followed in placing the amount of compensation at the disposal of the Court or authority under Section 70; and