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[Cites 0, Cited by 0] [Section 20] [Entire Act]

State of Goa - Subsection

Section 20(ii) in The Goa Panchayats (Accounts, Audit and Custody of Funds) Rules, 1997

(ii)Control Ledger:- In addition to the General Ledger, a Control Ledger shall also be maintained in Form No. 2 to record totals of transactions under all minor detailed heads, within a budget group in a month as recorded in the General Ledger;