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[Cites 0, Cited by 0] [Section 147(1)] [Section 147] [Entire Act]

State of Chattisgarh - Subsection

Section 147(1)(vi) in The Chhattisgarh Motor Vehicles Rules, 1994

(vi)the extent, if any, to which persons other than the State Transport Undertaking will be permitted to provide road transport service on the route, area or any portion, thereof, specified in clause (b);