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State of Madhya Pradesh - Section

Section 49 in The M.P. Cinemas (Regulation) Rules, 1972

49. Footlights, etc.

- When cinema premises are used for a dramatic performance lamps on batten and footlights, shall be properly protected from every thing liable to cause a short circuit and shall be protected by stuff guards so arranged that no scenery or other inflammable material can come in the contact with the lamps.