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[Cites 0, Cited by 0] [Section 11] [Entire Act]

Bombay Presidency - Subsection

Section 11(ii) in The Bombay Essential Commodities and Cattle (Control) Act, 1958

(ii)makes any such statement as aforesaid in any book, account, record, declaration, return or other document which he is required by any such order to maintain or furnish, he shall, on conviction, be punished with imprisonment for a term which may extend to three years, or with fine, or with both.