Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Entire Act]

Union of India - Section

Section 3 in The Forest (Conservation) Rules, 2003

3. [ Composition of the Forest Advisory Committee [ Substituted by G.S.R. 94(E), dated 3.2.2004 (w.e.f. 3.2.2004).]

.-(1) The Forest Advisory Committee shall be composed of the following members, namely:-
(i) The Director General of Forests, Ministry of Environment and Forests -Chairperson,
(ii) The Additional Director General of Forests, Ministry of Environment and Forests -Member,
(iii) The Additional Commissioner (Soil conservation), Ministry of Agriculture -Member,
(iv) Three non-official members who shall be experts one each in Mining, Civil Engineering and Development Economics -Members,
(v) The Inspector General of Forests (Forest Conservation), Ministry of Environment and Forests -Member Secretary
(2)Additional Director General of Forests shall act as Chairperson in the absence of Director General of Forests".]