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Union of India - Section
Section 3 in The Forest (Conservation) Rules, 2003
3. [ Composition of the Forest Advisory Committee [ Substituted by G.S.R. 94(E), dated 3.2.2004 (w.e.f. 3.2.2004).]
.-(1) The Forest Advisory Committee shall be composed of the following members, namely:-| (i) | The Director General of Forests, Ministry of Environment and Forests | -Chairperson, |
| (ii) | The Additional Director General of Forests, Ministry of Environment and Forests | -Member, |
| (iii) | The Additional Commissioner (Soil conservation), Ministry of Agriculture | -Member, |
| (iv) | Three non-official members who shall be experts one each in Mining, Civil Engineering and Development Economics | -Members, |
| (v) | The Inspector General of Forests (Forest Conservation), Ministry of Environment and Forests | -Member Secretary |