Allahabad High Court
Commissioner Of Income Tax vs Dr. Ashok Kumar Shukla on 6 January, 2010
Author: Devi Prasad Singh
Bench: Devi Prasad Singh
Court No. - 27 Case :- INCOME TAX APPEAL No. - 112 of 2009 Petitioner :- Commissioner Of Income Tax Respondent :- Dr. Ashok Kumar Shukla Petitioner Counsel :- D.D.Chopra Respondent Counsel :- Rohit Nandan Shukla Hon'ble Devi Prasad Singh,J.
Hon'ble S.C. Chaurasia J. Sri D. D. Chopra, learned counsel for the appellant is reported to be on sanctioned leave.
List in the week commencing 25th January, 2010. Order Date :- 6.1.2010 psd