Rajasthan High Court - Jodhpur
Street Vendor Society, Mount Abu vs State And Ors on 24 October, 2018
Author: Sandeep Mehta
Bench: Sandeep Mehta
HIGH COURT OF JUDICATURE FOR RAJASTHAN
JODHPUR
S.B. Civil Writ No. 8072/2015
Street Vendor Society, Mount Abu
----Petitioner
Versus
State And Ors
----Respondent
Connected With
S.B. Civil Writ No. 15338/2017
Karan Deep Kotia And Ors.
----Petitioner
Versus
State Of Rajasthan And Ors.
----Respondent
For Petitioner(s) : Mr.Pankaj Sharma
For Respondent(s) : Dr.Pratishtha Dave
Mr.Rohit Mutha
HON'BLE MR. JUSTICE SANDEEP MEHTA
Judgment / Order 24/10/2018 Learned Counsel for the parties state that no further pleadings are to be filed.
List for final disposal on 29.11.2018. Interim order shall continue till next date.
(SANDEEP MEHTA),J Sudhir Asopa/46 Powered by TCPDF (www.tcpdf.org)