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[Cites 0, Cited by 0] [Section 29(1)] [Section 29] [Entire Act]

State of Maharashtra - Subsection

Section 29(1)(vii) in Dr. Babasaheb Ambedkar Technological University Act, 2014

(vii)to make such provision as may enable colleges and institutions to undertake specialization in studies, and organize and make provision, where necessary or desirable, for common laboratories, libraries, museums and equipment for teaching and research;