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[Cites 0, Cited by 0] [Section 16] [Entire Act]

State of Haryana - Subsection

Section 16(3) in The Haryana New Mandi Townships Building Rules, 1967

(3)In the case of the remaining plots, i.e. plots of 400 square meters (478.4.4 yards) or above, provision for side open space is optional, provided that if such space is provided the clear width shall not be less than 3 meters (9.8495').