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[Cites 0, Cited by 0] [Section 3(1)] [Section 3] [Entire Act]

State of Rajasthan - Subsection

Section 3(1)(c) in Rajasthan Real Estate (Regulation and Development) Rules, 2017

(c)the number of parking areas in each type of parking such as open, basement, stilt, mechanical, parking etc. available in the said real estate project;