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[Cites 0, Cited by 0] [Section 165(2)] [Section 165] [Entire Act]

State of Maharashtra - Subsection

Section 165(2)(xlv) in The Maharashtra Co-Operative Societies Act, 1960

(xlv)prescribe the accounts and books to be kept by a society or class of societies [prescribe the form, including electronic form, of accounts and books to be kept by a society or class of societies] [These words were added by Maharashtra Act No. 16 of 2013 dated 13-8-2013, Section 81(h), (w.e.f. 14-2-2013).];