Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Section 114] [Entire Act]

State of Odisha - Subsection

Section 114(2) in Cuttack Development Authority (Planning and Building Standards) Regulations, 2001

(2)No sub-division plan shall be approved unless the area is connected to an existing public road.