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State of Uttar Pradesh - Section

Section 9 in The U.P. Basic Education (Teachers) Service Rules, 1981

9. [ Reservations. [Substituted by Notification No. 2729/XV-5-97/127/97, dated 6.8.1997, published in the U.P. Gazette, Extraordinary, dated 12.1.1998.]

- Reservation for the candidates belonging to the Scheduled Castes, Scheduled Tribes, Backward Classes, dependants of freedom fighters, ex-servicemen and other categories shall be in accordance with the Uttar Pradesh Act and the orders of the State Government in force at the time of recruitment.]