Legal Document View

Unlock Advanced Research with PRISMAI

Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Section 31(3)] [Section 31] [Entire Act]

State of Jammu-Kashmir - Subsection

Section 31(3)(a) in The Guardians and Wards Act, 1977 (1920 A.D.)

(a)that a sale shall not he completed without the sanction of the Court;