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[Cites 0, Cited by 0] [Section 15] [Entire Act]

State of Karnataka - Subsection

Section 15(2) in Karnataka Universities of Agricultural Sciences Act, 1963

(2)[ The salary and allowances and other conditions of service of the Comptroller shall be such as may be prescribed.] [Substituted by Act 40 of 1987 w.e.f. 31.12.1987.]