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[Cites 0, Cited by 0] [Section 129] [Entire Act]

State of Jharkhand - Subsection

Section 129(vi) in Bihar Education Code, 1961

(vi)to make appointments in inferior service and of officers outside the graded service to posts under their control of which the pay does not exceed Rs. 30 a month with the accompanying power of granting leave, punishment, suspending, degrading and dismissing such officers and sanctioning their retirement from service and pension;