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[Cites 0, Cited by 0] [Section 328] [Entire Act]

State of Maharashtra - Subsection

Section 328(3) in The City of Nagpur Corporation Act, 1948

(3)Any officer or servant of the Corporation, when empowered so to do by a general or special order of the State Government, may exercise such of the powers of a police officer for such of the purposes of this Act as may be specified in the order.