Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 4] [Entire Act] State of Puducherry - Section Section 23 in Pondicherry University Act, 1985 23. The planning board. (1)There shall be constituted in the University, a Planning Board, which shall be an authority of the University.(2)The constitution of the Planning Board, term of office of its members and its powers and duties shall be prescribed by the Statutes.
