Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 54] [Entire Act] State of Uttar Pradesh - Subsection Section 54(1) in U.P. Area Development Act, 1976 (1)The Authority may with the previous approval of the State Government, make regulations not inconsistent with the provisions of this Act and the rules made thereunder.
