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[Cites 0, Cited by 2] [Section 131(2)] [Section 131] [Entire Act]

State of Haryana - Subsection

Section 131(2)(x) in Haryana Co-operative Societies Act, 1984

(x)the election and nomination of members of committees, the appointment or election of officers and the suspension and removal of the members and other officers and the powers to be exercised and the duties to be performed by the committees and other officers;