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State of Mizoram - Section

Section 20 in The Mizoram Civil Service Rules, 1988

20. [ Confirmation. [Substituted by Notification No. A. 11011/1/MCS (G), dated 15.7.1988.]

- A member appointed to the service under these Rules who has completed the period of his probation without any blemish and has successfully completed departmental examination or examinations, shall be confirmed in the service from the date of expiry of such period of probation:Provided that once a member of the service has been confirmed in his entry grade, he shall not be required to be confirmed in each grade or post of the service.] [Inserted by Notification No. A. 11011/1/MCS (G), dated 15.7.1988.]