Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Section 26] [Entire Act]

State of Tamilnadu - Subsection

Section 26(8) in Tamil Nadu District Municipalities (Hill Stations) Building Rules, 1993

(8)Fifty per cent of the total members shall constitute the quorum and all matters placed before it shall be decided by simple majority of the members present and voting.