Madhya Pradesh High Court
Jaypal vs The State Of Madhya Pradesh on 14 May, 2024
Author: Prem Narayan Singh
Bench: Prem Narayan Singh
1 IN THE HIGH COURT OF MADHYA PRADESH AT INDORE MCRC No. 16757 of 2024 (JAYPAL Vs THE STATE OF MADHYA PRADESH) Dated : 14-05-2024 Shri Harish Chandra Tripathi, learned counsel for the Petitioner .
Shri Sachin Jaiswal Pl appearing on behalf of Advocate General. Case diary is not available. List the matter on 22.05.2024.
(PREM NARAYAN SINGH) JUDGE amit Signature Not Verified Signed by: AMIT KUMAR Signing time: 5/15/2024 11:13:53 AM