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[Cites 0, Cited by 0] [Section 11(7)] [Section 11] [Entire Act]

State of West Bengal - Subsection

Section 11(7)(c) in West Bengal Municipal (Building) Rules, 2007

(c)an undertaking that no building materials shall be deposited in any street except with the prior written permission of the Municipal Authority and on deposit of fees for stacking material as specified in rule 25 of these rules, the same will be stacked only at a place as may be directed by the Municipality.