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Union of India - Section

Section 10 in The Indian Police Service (Pay) Rules, 2007

10. Pay of officers holding posts included in Schedule II.

- A member of the Service appointed to hold a post specified in Schedule II shall, for so long as he holds that post, be entitled to draw the pay indicated for that post in the said Schedule plus Special Allowance or Central (Deputation on Tenure) Allowance, wherever admissible:Provided that such pay shall not at any time be less than the pay admissible under rules 5 and 6 of these rules.